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M/S. Global Services vs State And Anr
2021 Latest Caselaw 15520 Raj

Citation : 2021 Latest Caselaw 15520 Raj
Judgement Date : 5 October, 2021

Rajasthan High Court - Jodhpur
M/S. Global Services vs State And Anr on 5 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14116/2016

M/s. Global Services, A Partnership Firm, Ward No. 21, Lalgarh Jattan, Tehsil Sadulsahar, Srigangan, R/o Vill Ward-21, Lalgarh Jattan, Tehsil Sadulsahar, District Sriganganagar

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Medical And Health Department, Secretariat, Govt. Of Rajasthan, Jaipur

2. Chief Medical And Health Officer And Rajasthan Medicare Relief Society, Hanumangarh, District Hanumangarh

----Respondents

For Petitioner(s) : Mr. R.C. Joshi For Respondent(s) : Mr. Trilok Joshi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel for the petitioner wants to withdraw

this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

103-msrathore/-

(D.B. SAW/1010/2017 has been filed in this matter. Please refer the same for further orders)

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