Bahadar Ram vs The State Of Rajasthan
2021 Latest Caselaw 15518 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9800/2020 Bahadar Ram

----Petitioner Versus The State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Kishan Bansal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

At the request of learned counsel for the petitioner,

the matter is adjourned.

(VIJAY BISHNOI),J

173-msrathore/-

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