Surendra Kumar vs State Of Rajasthan And Ors
2021 Latest Caselaw 15514 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11383/2017

Surendra Kumar S/o Shri Peda Ram, By Caste Kamboj Obc Resident Of Ward No. 9, Sri Karanpur District Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through Director, Local Bodies, Directorate Jaipur.

2. The District Collector, Sri Ganganagar.

3. The Executive Officer Municipal Board, Sri Karanpur District-Sri Ganganagar

4. The District Town Planner, Sri Ganganagar

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel for the petitioner, on instructions,

wants to withdraw this writ petition.

Accordingly, this writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

271-msrathore/-

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