Bhairu Singh vs State Of Rajasthan
2021 Latest Caselaw 15512 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4543/2021

Bhairu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh For State : Mr. Gaurav Singh, PP assisted by Avinash Godara

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

Report is awaited.

List this matter two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J Nikhil-Nirmala/26

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