Prem Prakash @ Prakash vs State Of Rajasthan
2021 Latest Caselaw 15360 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 7176/2021

Prem Prakash @ Prakash S/o Girdhari Ram, Aged About 32 Years, Beriwala Gaon, Kudla, Barmer Sadar Police Station, Barmer, Dist. Barmer. (Lodged In Sub Jail, Bali).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner has

submitted that he does not want to press this second bail

application, however, seeks liberty for the petitioner to

file a fresh bail application before the trial court after

recording of the statement of the injured constable.

Accordingly, this second bail application is dismissed

as not pressed with the liberty sought for.

(VIJAY BISHNOI),J

263-msrathore/-

Powered by TCPDF (www.tcpdf.org)