Rameshwar vs Mahamandir Charm Utpadak ...
2021 Latest Caselaw 15359 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 4/2019

Rameshwar

----Petitioner Versus Mahamandir Charm Utpadak Sahakari Samiti Limited

----Respondent

For Petitioner(s) : None present.

For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

01/10/2021

None has appeared on behalf of the petitioner.

List the matter after two weeks.

(VINIT KUMAR MATHUR),J

172-SanjayS/-

Powered by TCPDF (www.tcpdf.org)