D.R. Meghwal vs State Of Rajasthan
2021 Latest Caselaw 15355 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Contempt Petition No. 35/2019

IN

S.B. Criminal Misc. (Petition) No.5172/2019

D. R. Meghwal S/o Shri Prema Ram, Aged About 37 Years, B/c Meghwal, R/o Village Sarecha, Near Bus Stand, Tehsil Luni, District Jodhpur.

----Petitioner/Applicant Versus

1. State Of Rajasthan, Through Commissioner Of Police, Jodhpur.

2. Nyaz Mohammad, SHO, P.s. Luni, Jodhpur.

3. Mangi Lal Rathore, ACP, Circle Boranada, Jodhpur West.

----Respondents

For Petitioner(s) : Mr. Firoz Khan

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

01/10/2021

Learned counsel for the petitioner seeks permission to

withdraw the present Contempt Petition.

Permission is granted.

Accordingly, the Contempt Petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J 174-SunilS/-

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