Oil And Natural Gas Corporation vs State Of Raj. And Ors
2021 Latest Caselaw 15354 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 264/2000

Oil And Natural Gas Corporation

----Petitioner Versus State Of Raj. And Ors.

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit Mr. Govind Suthar For Respondent(s) : Mr. J.L. Purohit, Sr. Advocate with Mr. Rajeev Purohit For State : None Present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

List the matter after two weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

1-Arun/-

(D.B. SAW/421/2006 has been filed in this matter. Please refer the same for further orders)

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