Dinesh Parmar And Ors vs Smt. Usha Sharma And Anr
2021 Latest Caselaw 15350 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 623/2017

Dinesh Parmar And Ors

----Petitioner Versus Smt. Usha Sharma And Anr

----Respondent

For Petitioner(s) : Mr. Naredra Thanvi For Respondent(s) : Mr. A.A. Bhansali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Put up before the another Bench.

(VIJAY BISHNOI),J

278-Arun/-

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