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Mukesh Kumar vs Laxmi Lal
2021 Latest Caselaw 15345 Raj

Citation : 2021 Latest Caselaw 15345 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
Mukesh Kumar vs Laxmi Lal on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12736/2021

Mukesh Kumar S/o Shri Goverdhan Lal, Aged About 49 Years, B/c Tak, Resident Of Near Government Senior Secondary School, Railmagra, District Rajsamand.

----Petitioner Versus

1. Laxmi Lal S/o Shri Nathu Lal, B/c Mahajan (Agaal, Resident Of Railmagra, District Rajsamand.

2. The State Of Rajasthan, Through The Superintending Engineer, Public Works Department, Rajsamand, District Rajsamand.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Abhinav Jain
                                   For Respondent(s)         :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel for the petitioner submits that he wants to

withdraw this writ petition, however, seeks liberty for the

petitioner to file a fresh writ petition, if occasion so arises.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty as prayed for.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

91-Arun/-

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