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Ramnarayan vs Lrs Of Kanta
2021 Latest Caselaw 15342 Raj

Citation : 2021 Latest Caselaw 15342 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
Ramnarayan vs Lrs Of Kanta on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9758/2021

Ramnarayan S/o Raman Lal, Aged About 51 Years, B/c Choudhary, Through Shiv Oil Store, Near Hotel Marudhar Heritage, Gangashahar Road, Bikaner.

----Petitioner Versus

1. Lrs Of Kanta, W/o Late Kanhaiyalal, B/c Khatri, R/o Gangashahar Bikaner Through Her Legal Representative-

2. Harish Kumar S/o Late Kanhaiyalal, R/o Gangashahar Bikaner.

3. Kailash Kumar S/o Late Kanhaiyalal, R/o Gangashahar Bikaner.

4. Smt. Usha D/o Late Shri Kanhaiyalal, W/o Late Laxmi Narayan Arora, B/c Arora, R/o Fad Bazar, Bikaner.

----Respondents

For Petitioner(s) : Mr. Kapil Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice to the respondent Nos.1 to 3, returnable on 8 th

November, 2021.

In the meantime, record of the court below may also be

summoned.

(VIJAY BISHNOI),J

307-Arun/-

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