Rajasthan High Court - Jodhpur
Shree Balaji Private Industrial ... vs State Of Rajasthan on 1 October, 2021
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13634/2021
1. Shree Balaji Private Industrial Taining Institute, Ladnun
Road, Didwana, District Nagaur, Rajasthan Through
Secretary Surendra Singh Nehra S/o Shri Ramchandra
Nehra, Aged About 38 Years, Resident Of Payali, Tehsil
Didwana, District Nagaur, Rajasthan.
2. Tagore Private Industrial Training Institute, Near Mela
Maidan, Molasar, Didwana, District Nagaur, Rajasthan
Through Secretary Ramnivas S/o Shri Gyaneshwar Ravna,
Aged About 54 Years, Resident Of 42, Pratap Nagar Vistar
B, Bans Godam Road, Macheda, Jaipur, Rajasthan.
3. Tagore Private Industrial Training Institute, 131, 132,
Pratapnagar Extension B, Ajmer, Delhi By Paas, Near
Murlipura, Bans Godown Road, Machera, District Jaipur,
Rajasthan Through Secretary Ramnivas S/o Shri
Gyaneshwar Ravna, Aged About 54 Years, Resident Of 42,
Pratap Nagar Vistar B, Bans Godam Road, Macheda,
Jaipur, Rajasthan.
4. Jahnavi Private Industrial Training Institute, Near Railway
Station, Plot Number A-9, Post Office Jhotwara, District
Jaipur, Rajasthan Through Secretary Kalpana Choudhary
D/o Hanuman Sahay, Aged About 33 Years, Resident Of A
59, Balaji Vihar 6, Benar Road, Jhotwara, District Jaipur,
Rajasthan.
5. Kashav Vidhya Peeth Private Industrial Training Institute,
Shree Ganganagar Road, Pilibanga, District
Hanumangarh, Rajasthan Through Secretary Madan
Bhadu S/o Shri Harchand Bhadu, Aged About 50 Years,
Resident Of Ward Number 23, Pilibanga, District
Hanumangarh, Rajasthan.
6. Aachal Private Industrial Training Institute, Near Petrol
Pump, Hasteda, Chomu, District Jaipur, Rajasthan
Through Secretary Rakesh Kumar Sharma S/o Shri
Gajanand Sharma, Aged About 42 Years, Resident Of
Near By Jd Shikshan Sansthan, Near Petrol Pump,
Hasteda, Tehsil Chomu, District Jaipur, Rajasthan.
7. Sarvodaya Private Industrial Training Institute,
Kamalpura, Nh 11, Tehsil Weir, District Bharatpur,
Rajasthan Through Secretary Ramkaran Meena S/o Shri
(2 of 3) [CW-13634/2021]
Narayan Lal Meena, Aged About 53 Years, Resident Of
Village / Post Samleti, Tehsil Mahwa, District Dausa,
Rajasthan.
8. Keshav Private Industrial Training Institute, Ward Number
23, Pilibanga, District Hanumangarh, Rajasthan Through
President Sunil Bhadu S/o Shri Mukhram Bhadu, Aged
About 35 Years, Resident Of Ward Number 23, Pilibanga,
District Hanumangarh, Rajasthan.
9. Sorabh Private Industrial Training Institute, Mahatma
Jyotiba Puhle Nagar, Balrampura, Palbas Road, District
Sikar, Rajasthan Through Authorized Person Mukesh
Chand S/o Shri Ramesh Chand, Aged About 42 Years,
Reesident Of 91, Village Nagla Jadu, Nangla Jadoo, Sohan
Kheri, District Alwar, Rajasthan.
10. Vishva Bharti Private Industrial Training Institute, Housing
Broad, District Bharatpur, Rajasthan Through Authorized
Person Naresh Katara S/o Shri Ramswaroop Sharma,
Aged About 54 Years, Resident Of 17, 18, 19 Vishwa
Bharti Senior Secendory School, District Bharatpur,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Technical
Education, Government Of Rajasthan, Jaipur.
2. The Director (Training), Directorate Technical Education
Rajasthan, Jodhpur.
----Respondents
For Petitioner(s) : Mr. M.A. Siddiqui
For Respondent(s) : Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
01/10/2021
Issue notice. Issue notice of stay application also.
Mr. Manish Vyas, AAG is directed to accept notice on
behalf of all the respondents.
(3 of 3) [CW-13634/2021]
Meanwhile, the respondents are restrained to insist for
renewal of bank guarantee from the petitioner-institutions
and further they are restrained to take any action against
them.
Connect with SBCWP Nos.13310/2020 and 12345/2020.
(VIJAY BISHNOI),J
131-Arun/-
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