Patel Co-Education Teacher ... vs State Of Rajasthan
2021 Latest Caselaw 15259 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 13291/2020

Smt. Dhapubai Bstc College

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 9461/2021

2. S.B. Civil Writ Petition No. 9462/2021

3. S.B. Civil Writ Petition No. 9523/2021

4. S.B. Civil Writ Petition No. 9586/2021

5. S.B. Civil Writ Petition No. 9640/2021

6. S.B. Civil Writ Petition No. 9788/2021

7. S.B. Civil Writ Petition No. 9992/2021

8. S.B. Civil Writ Petition No. 10007/2021

9. S.B. Civil Writ Petition No. 10025/2021

10. S.B. Civil Writ Petition No. 10126/2021

11. S.B. Civil Writ Petition No. 10247/2021

12. S.B. Civil Writ Petition No. 10528/2021

13. S.B. Civil Writ Petition No. 10569/2021

14. S.B. Civil Writ Petition No. 11193/2021

15. S.B. Civil Writ Petition No. 11873/2021

16. S.B. Civil Writ Petition No. 11876/2021

17. S.B. Civil Writ Petition No. 12225/2021

18. S.B. Civil Writ Petition No. 12547/2021

19. S.B. Civil Writ Petition No. 12581/2021

20. S.B. Civil Writ Petition No. 13082/2021

(2 of 2) [CW-13291/2020]

21. S.B. Civil Writ Petition No. 12893/2021

For Petitioner(s) : Mr. C.S. Kotwani Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel for the petitioners has submitted that since

in the writ petition, involving identical controversy, the order has

been reserved by this Court at Jaipur Bench, these matters matter

may be adjourned.

List on 20.10.2021, as prayed.

(VIJAY BISHNOI),J

42-62 & 94mohit/-

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