Kurshid vs Mst Saidan And Anothera
2021 Latest Caselaw 7025 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 230/2016

                                    Kurshid
                                                                                                       ----Appellant
                                                                        Versus
                                    Mst Saidan And Anothera
                                                                                                     ----Respondent

For Appellant(s) : Mr. Arafat Hussain For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

29/11/2021 Admit.

Issue notice to the civil first appeal as well as stay

application, returnable within six weeks.

In the meanwhile, the effect and operation of the judgment

and decree dated 17.03.2016 shall remain stayed.

(SANJEEV PRAKASH SHARMA),J

NITIN /36

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