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Parvez Ali S/O Nasir Ali vs State Of Rajasthan
2021 Latest Caselaw 7020 Raj/2

Citation : 2021 Latest Caselaw 7020 Raj/2
Judgement Date : 29 November, 2021

Rajasthan High Court
Parvez Ali S/O Nasir Ali vs State Of Rajasthan on 29 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   15341/2021

                                    Parvez Ali S/o Nasir Ali
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Chhavi Chaturvedi For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/11/2021

Statement of eye witness has not been recorded so far.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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