Sandeep Kumar Berar Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6947 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 18074/2018

                                    Sandeep Kumar Berar Son Of Shri Mangtu Ram
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj Mr. Deshraj Kalwania For Respondent(s) : Mr. Pradeep Kalwania, GC

HON'BLE MS. JUSTICE REKHA BORANA

Order

25/11/2021

Heard the parties.

Judgment reserved.

(REKHA BORANA),J

ashu /29

Powered by TCPDF (www.tcpdf.org)