Tarun Gupta S/O Late Shri Mohan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 6943 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Writ Petition No. 1625/2021

                                   Tarun Gupta S/o Late Shri Mohan Lal Gupta, R/o House No. 38
                                   Shrinath Colony Ps Sanganer Jaipur Raj. (At Present Serving His
                                   Sentence In Central Jail Jaipur) Through His Wife Priti Gupta W/o
                                   Shri Tarun Gupta Aged About 42 R/o House No. 38 Shrinath
                                   Colony Ps Sanganer Jaipur Raj.
                                                                                                           ----Petitioner
                                                                          Versus
                                   1.       State     Of   Rajasthan,         Through        The       Secretary   Home
                                            Secretariat Jaipur
                                   2.       The Dist. Magistrate, Jaipur
                                   3.       Superintendent, Central Jail Jaipur
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Vishram Prajapat For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/11/2021

Counsel for the petitioner does not want to press the present

criminal writ petition.

Accordingly, Criminal Writ Petition is dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /143

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