Hazari Lal Meena S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6898 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7598/2021

                                   Hazari Lal Meena S/o Shri Lichhchharam
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mohar Pal Meena For Respondent(s) : Mr. Samsuddin Ansari For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /80

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