Chambal Fertilisers And ... vs Union Of India
2021 Latest Caselaw 6884 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 7091/2019

                                   Chambal Fertilisers And Chemicals Limited
                                                                                                             ----Petitioner
                                                                           Versus
                                   Union Of India & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Sanjay Jhanwar, Advocate For Respondent(s) : Mr. R.D. Rastogi, Addl. Solicitor General for UOI with Mr. Anand Sharma, Advocate through VC Mr. Kinshuk Jain, Advocate Mr. Ajay Shukla, Advocate Mr. Sheetanshu Sharma, Advocate Mr. Darsh Pareek, Advocate Mr. Ayush Singh for Mr. Punit Singhvi, Advocate

HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE UMA SHANKER VYAS Order

24/11/2021

Learned counsel for the petitioner is directed to supply

a copy of the application for early hearing as also a copy of the

judgment passed by the Division Bench of this Court at Principal

Seat Jodhpur in D.B. Civil Writ Petition No. 14177/2019 (M/s.

Shree Mahesh Oil Products Versus Union of India & Ors.) in the

office of Mr. R.D. Rastogi, learned Addl. Solicitor General

appearing for Union of India today itself.

At the oral request of learned counsel for the parties,

this matter is de-tagged from the bunch of matters and registry is

directed to list this matter separately on 29.11.2021.

(UMA SHANKER VYAS),J (PRAKASH GUPTA),J

DK/39

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