State/Collector Kota And Another vs Harak Chand Jain
2021 Latest Caselaw 6814 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No.2249/2013

                                   State/collector Kota And Another
                                                                                                      ----Appellant
                                                                       Versus
                                   Harak Chand Jain
                                                                                                    ----Respondent

For Appellant(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

22/11/2021

The matter comes up on stay application.

In the said application, the appellant is praying for staying

the execution and operation of judgment dated 02.03.2013.

Since, no interim order was passed since 2013 till date and

almost eight years have lapsed, no case for granting stay is made

out. The stay application is accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

SAURABH/14

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