Manphool Daila S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6743 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 7714/2019

                                    Manphool Daila S/o Late Shri Munshi Lal Daila, Resident Of
                                    Makdo, Tehsil Buhana, District Jhunjhunu, Rajasthan.
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Azad Ahmed Khan S/o Shri Imamuddin Khan, Resident Of
                                            New Colony, Gothra, Khetri Nagar, P/s Khetri Nagar,
                                            District Jhunjhunu, Rajasthan.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Sharvan Saini For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

Counsel for the petitioner filed an application for withdrawal

of the present petition.

Accordingly, the application is allowed.

The Criminal Misc. Petition is dismissed as withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /223

Powered by TCPDF (www.tcpdf.org)