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Subhash Chand S/O Shri Kedar Nath vs State Of Rajasthan
2021 Latest Caselaw 6742 Raj/2

Citation : 2021 Latest Caselaw 6742 Raj/2
Judgement Date : 20 November, 2021

Rajasthan High Court
Subhash Chand S/O Shri Kedar Nath vs State Of Rajasthan on 20 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5880/2020

                                    Subhash Chand S/o Shri Kedar Nath
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 2202/2020 Mukesh Chand Agarwal S/o Shri Sitaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Sunita Pareek For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

List these matters after two weeks.

Till then, interim order, if any, in Criminal Misc. Petition No.

5880/2020 shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /224-225

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