Hester Biosciences Ltd vs The Director, Department Of ...
2021 Latest Caselaw 6738 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 38/2021

                                   Hester Biosciences Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Director, Department Of Animal Husbandry
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vertika Mehra for Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

Issue notice to the respondent. Rule is made returnable by

10.12.2021.

List this matter on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /9

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