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Narendra Kumar Rankawat S/O Shri ... vs Reliance Communication/Telecom ...
2021 Latest Caselaw 6726 Raj/2

Citation : 2021 Latest Caselaw 6726 Raj/2
Judgement Date : 20 November, 2021

Rajasthan High Court
Narendra Kumar Rankawat S/O Shri ... vs Reliance Communication/Telecom ... on 20 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 65/2018

                                    Narendra Kumar Rankawat S/o Shri Bhakti Das and Anr.
                                                                                                        ----Petitioner
                                                                        Versus
                                     Reliance Communication/telecom Limited and Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Jitendra Sharma, through VC Mr. Aveesh Maurya For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

Counsel for the applicant wants to move an application with

regard to dispensing with service of respondent no. 2 as

respondent nos. 1 and 3 have been served.

Application be filed within three days.

List this matter on 26.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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