M/S Jai Mata Di Construction vs Shree Hari Infraprojects Private ...
2021 Latest Caselaw 6725 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 106/2020

                                   M/s Jai Mata Di Construction
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shree Hari Infraprojects Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Mishra through VC For Respondent(s) : Mr. Yogendra Singh for Mr. Pankaj Gupta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

Time is sought on behalf of the counsel for the respondent.

List this matter on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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