Ramesh Kumar S/O Moolchand vs State Of Rajasthan
2021 Latest Caselaw 6645 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4236/2021

                                   Ramesh Kumar S/o Moolchand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan and Ors.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. David Mehla For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/11/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /168

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