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Anil Jangid S/O Shri Kishan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 6528 Raj/2

Citation : 2021 Latest Caselaw 6528 Raj/2
Judgement Date : 15 November, 2021

Rajasthan High Court
Anil Jangid S/O Shri Kishan Lal ... vs State Of Rajasthan on 15 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 2152/2020

                                   Anil Jangid S/o Shri Kishan Lal Jangid, R/o Rajpurabas Near
                                   Temple, Post Pachewar, Tehsil Malpura, Distt. Tonk Raj. Owner Of
                                   Tractor Bearing Engine Number Sj327A80890 And Chassis
                                   Number Mea44Cdibl2286840 With Trolley.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.      State Of Rajasthan, Through Pp
                                   2.      Officer Incharge, Mines And Geological Department, Tonk.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Mahendra Meena for Mr. Avadesh Purohit For State : Mr. Zakir Hussain, Addl. Govt.

Counsel and Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Counsel for the petitioner contends that the present misc.

petition has become infructuous.

Accordingly, Criminal Misc. Petition is dismissed as having

become infructuous.

Stay application also stands disposed of.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /69

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