Smt Meena @ Beena W/O Sh. Narendra ... vs State Of Rajasthan
2021 Latest Caselaw 6311 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4103/2019

                                    Smt Meena @ Beena W/o Sh. Narendra Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vikas Kabra For State : Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

Certain directions were issued by the Court vide order dated

09.09.2021. Learned AAG is required to obtain the copy of the

said order for necessary compliance.

Learned Public Prosecutor is also directed to ensure that

status report is filed by on the next date.

List this matter on 24.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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