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Gajraj S/O Shri Ramdhan B/C Meena vs State Of Rajasthan
2021 Latest Caselaw 6310 Raj/2

Citation : 2021 Latest Caselaw 6310 Raj/2
Judgement Date : 9 November, 2021

Rajasthan High Court
Gajraj S/O Shri Ramdhan B/C Meena vs State Of Rajasthan on 9 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7057/2019

                                    Gajraj S/o Shri Ramdhan
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Arvind Sharma For Respondent(s) : Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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