Swarna Devi W/O Leearam Meena vs State Of Rajasthan
2021 Latest Caselaw 6309 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 3125/2020

                                    Swarna Devi W/o Leearam Meena, Aged About 35 Years, R/o
                                    230, Ii Floor, Harinagr Ashram, New Delhi.
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.       State Of Rajasthan, Through Sho Ps Mahila Thana, Dist.
                                             Alwar.
                                    2.       Gangauri    Meena        W/o       Leearam          Meena,    R/o   Dev
                                             Properties, Laxmi Nagar, Aravli Vihar, Alwar, Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sanjay Gurjar for Dr. Mahesh Sharma For State : Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

Counsel for the petitioner does not want to press this

Criminal Misc. Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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