Irfan S/O Abdul Wahid vs State Of Rajasthan
2021 Latest Caselaw 6308 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 5446/2021

                                    Irfan S/o Abdul Wahid,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Pradeep Sharma For Complainant(s) : Mr. Shushil Pujari for Mr. K. K. Bhinda For State : Mr. F. R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

List this matter on 17.11.2021.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 37

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