Deeparam S/O Shri Parkha Ram vs State Of Rajasthan
2021 Latest Caselaw 6255 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6307/2021

                                   Deeparam S/o Shri Parkha Ram,
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shamsuddin Ansari For Complainant(s) : Mr. Mohar Pal Meena For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

Learned Public Prosecutor is directed to call for the status

report of the case.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /66

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