Ravi Kumar S/O Jagveer @ Jaggo vs State Of Rajasthan
2021 Latest Caselaw 6252 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3913/2021

                                   Ravi Kumar S/o Jagveer @ Jaggo,
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Bhuwnesh Sharma For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /177

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