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Ashwan Jangid vs State Of Rajasthan
2021 Latest Caselaw 17958 Raj

Citation : 2021 Latest Caselaw 17958 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Ashwan Jangid vs State Of Rajasthan on 29 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5733/2021

Ashwan Jangid

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Misc(pet.) No. 5459/2021

2. S.B. Criminal Misc(pet.) No. 5732/2021

For Petitioner(s) : Mr. Prashant Sharma For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

29/11/2021

List the matters on 13/12/2021, as prayed. Interim order, if

any, to continue till then.

(VINIT KUMAR MATHUR),J

34-36/-

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