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Smt. Anita vs State And Ors
2021 Latest Caselaw 17913 Raj

Citation : 2021 Latest Caselaw 17913 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Smt. Anita vs State And Ors on 29 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Petition No. 9864/2014

Smt. Anita W/o Late Shri Nitin Kumar Harijan aged 25 years, R/o Samaj Kalyan Chatrawas, Harijan Basti, District Nagaur.

----Petitioner

Versus

1. State Of Rajasthan, Through The Secretary, Local Self Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Department Of Personnel, Government Of Rajasthan, Secretariat, Jaipur.

3. The Municipal Corporation,., Nagaur Through Its Commissioner.

                                                                                                          ----Respondents


                                   For Petitioner(s)            :     Mr. DLR Vyas
                                   For Respondent(s)            :


HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

29/11/2021

Heard.

The petitioner seeks appointment on the post of "Safai

Karamchari" pursuant to the advertisement issued by the respondents.

Learned counsel for the petitioner has frankly admitted that the

selection process pursuant to the advertisement issued by the

respondents has already been completed and no vacancies are

available.

In view of the above admitted position, that the selection process

has attained finality, I am not inclined to interfere in this writ petition,

hence the same is dismissed.

(VIJAY BISHNOI),J

Surabhii/31-

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