Sohan Lal Sankhala vs State Of Raj. And Ors
2021 Latest Caselaw 17786 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6997/2014

Sohan Lal Sankhala

----Petitioner Versus State Of Raj. And Ors.

----Respondent

For Petitioner(s) : Mr. Vinay Jain For Respondent(s) : Mr. Mrigraj Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA Nos.1/19, 2/19 & 3/19) preferred on

behalf of the petitioner for early listing of the writ petition is

considered and disposed of.

List the matter in the second week of January, 2022.

(VIJAY BISHNOI),J

21-Arun/-

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