Hans Raj vs Raj. State Road Trans. Corpn. And ...
2021 Latest Caselaw 17785 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8221/2014

Hans Raj

----Petitioner Versus Raj. State Road Trans. Corpn. And Ors

----Respondent

For Petitioner(s) : Mr. Shree Kant Verma For Respondent(s) : Mr. Shashank Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 22.02.2022, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

22-Arun/-

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