State And Ors vs Mohan Lal Parmar And Anr
2021 Latest Caselaw 17781 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7798/2016

State And Ors

----Petitioner Versus Mohan Lal Parmar And Anr

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Pramendra Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

List the matter next week alongwith S.B. Civil Writ Petition

Nos. 7955/2019 & 7954/2019.

(VIJAY BISHNOI),J

27-mohit/-

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