Madhu Singh vs The State Of Rajasthan And Ors
2021 Latest Caselaw 17778 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14554/2017

Madhu Singh

----Petitioner Versus The State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for preponment of the date of hearing is considered and

disposed of.

List the matter on 06.12.2021, the date already fixed by the

Registry.

(VIJAY BISHNOI),J

30-mohit/-

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