Sohanlal vs State Of Rajasthan And Ors
2021 Latest Caselaw 17660 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4417/2017

Sohanlal

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Bharat Devasi For Respondent(s) : Mr. Anil Kumar Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

Learned counsel has submitted that in similar type of

matters, a Co-ordinate Bench of this Court has already passed

judgment. He wants to place the judgment before this Court.

List the matter after a week.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J 10-mohit/-

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