Sudhir Sharda vs Manjit Singh And Ors
2021 Latest Caselaw 17639 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 304/2018

Sudhir Sharda

----Petitioner Versus Manjit Singh And Ors.

----Respondent

For Petitioner(s) : Mr. Manish Bohra For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Utkarsh Singh

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE SAMEER JAIN

Order

24/11/2021

Shri Beniwal, shall apprise the Court whether, any proposal

for recovery of amounts is under consideration from the

responsible officers who allowed putting of the questioned

holdings/advertisements in contravention of the Supreme Court

judgment, prevailing guidelines and the Circulars Annexures CR-1

and CR-2.

List after four weeks.

(SAMEER JAIN),J (SANDEEP MEHTA),J

43-amit/-

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