Vimal And Anr vs State And Anr
2021 Latest Caselaw 17637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR.

S.B. Criminal Misc(Pet.) No. 1935/2016

Vimal And Anr.

----Petitioner Versus State And Anr.

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 1933/2016 Virendra Kumar

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. M.S.Borawat. For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

24/11/2021

S.B. Criminal Misc(Pet.) No. 1935/2016

The matter comes up on an application (Inward No.1/2021)

for early hearing of the matter and also seeking extension of

interim order by indicating that notwithstanding the interim order

dated 20.07.2016 passed by this court, the trial court is

proceeding with the matter in the light of judgment dated

28.03.2018 passed by Hon'ble Supreme Court in the case of

Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons mentioned in the application, the same is

allowed.

(2 of 2) [CRLMP-1935/2016]

The interim order dated 20.07.2016 passed by this court is

extended till vacated or modified.

Put up on 13.12.2021.

S.B. Criminal Misc(Pet.) No. 1933/2016

Put up along with S.B. Criminal Misc. Petition No.1935/2016.

(VINIT KUMAR MATHUR),J

31-32 Anil Singh/-

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