Panna Lal vs State
2021 Latest Caselaw 17634 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1001/2016

Panna Lal

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Vipin Makkad For Respondent(s) : Mr. Sudheer Tak, Public Prosecutor

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

24/11/2021

Arguments heard and concluded.

Judgment reserved.

Learned Public Prosecutor is directed to call for the

nominal roll from the concerned jail.

(RAMESHWAR VYAS),J

1-Mak/-

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