Ashok Kumar Meena vs Jvvnl Jodhpur And Ors
2021 Latest Caselaw 17600 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6880/2017

Ashok Kumar Meena Son Of Shri Brij Lal Meena, By Caste Meena, Resident Of Plot No. 8, Meena Colony, Near Sevika Vidya Aashram, Bajriya, District Sawaimadhopur And Presently Workin As Junior Engineer- 1, In The Office Of The Assistant Engineer B- Ii, Chopasani Housing Board, Jodhpur Raj..

----Petitioner Versus

1. Jodhpur Vidyut Vitran Nigam Limited, New Power House, Jodhpur Raj Through Its Managing Director.

2. Secretary Admn., Jodhpur Vidyut Vitran Nigam Limited, New Power House, Jodhpur Raj.

3. Secretary Admn., Rajasthan Rajya Vidhyut Prasaran Nigam Limited, Vidhyut Bhawan, Jyoti Nagar, Jaipur Raj..

----Respondents

For Petitioner(s) : Mr. Himmat Jagga For Respondent(s) : Mr. Manoj Bhandari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

Learned counsel for the petitioner as well as learned counsel

for the respondents have submitted that since the petitioner has

already been promoted on the next higher post, this writ petition

has rendered infructuous, which is dismissed as such.

(VIJAY BISHNOI),J

Surabhii/11-

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