Bhanwar Lal vs Sriniwas And Ors
2021 Latest Caselaw 17480 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 192/2010

F/m Dhanraj Dev Kishan And Anr.

----Appellants Versus Sriniwas

----Respondent Connected With

S.B. Civil First Appeal No. 197/2010

F/m Dhanraj Dev Kishan And Anr.

----Appellants Versus Sriniwas And Ors.

----Respondents

S.B. Civil First Appeal No. 206/2010

Om Prakash And Anr.

----Appellants Versus Sriniwas And Ors.

----Respondents

S.B. Civil First Appeal No. 240/2010

Bhanwar Lal

----Appellant Versus Sriniwas And Ors.

----Respondents

For Appellant(s) : Dr. Manish Singhvi, Sr. Advocate through VC assisted by Mr. Dhanesh Saraswat Mr. Sajjan Singh a/w Mr. Prashant Tatia Mr. Manoj Bhandari a/w Mr. Prateek Surana For Respondent(s) : Mr. Narendra Thanvi & Mr. Mahendra Thanvi

(2 of 2) [CFA-192/2010]

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

23/11/2021

Arguments heard and concluded.

Judgment reserved.

(DEVENDRA KACHHAWAHA),J

224-227-Arvind/-

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