Chatura Ram vs State Of Rajasthan
2021 Latest Caselaw 17467 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17370/2019

Chatura Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Devendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

List for admission on 29th November, 2021.

(VIJAY BISHNOI),J

52-Arun/-

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