Pragati Paliwal vs State Of Rajsthan
2021 Latest Caselaw 17464 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18015/2018

Pragati Paliwal

----Petitioner Versus State Of Rajsthan

----Respondent

For Petitioner(s) : Mr. S.R. Paliwal For Respondent(s) : Ms. Vandana Bhansali Mr. Harish Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA Nos.1/21 & 2/21) preferred on behalf of

the petitioner for early listing of the writ petition are considered

and disposed of.

Let the matter be listed on 07.01.2022, the date already

fixed by the Registry.

(VIJAY BISHNOI),J

36-Arun/-

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