Basanti Lal vs State Of Rajasthan
2021 Latest Caselaw 17445 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13568/2018

Basanti Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Raj Pandit For Respondent(s) : Mr. Vikram Singh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 16.02.2022, the date already

fixed by the Registry.

In the meantime, respondent No.2 shall file reply to the writ

petition positively by the next date of hearing.

(VIJAY BISHNOI),J

32-Arun/-

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