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Mahesh Bharti vs State
2021 Latest Caselaw 17358 Raj

Citation : 2021 Latest Caselaw 17358 Raj
Judgement Date : 20 November, 2021

Rajasthan High Court - Jodhpur
Mahesh Bharti vs State on 20 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 543/2020

Mahesh Bharti S/o Shri Kan Bharti, Aged About 36 Years, By Caste Swami, R/o Uchla Bas, Near Mata Ji Mandir, Village Salawas, Police Thana Boranada, District Jodhpur (Raj.). (At Present Lodged At Central Jail Jodhpur).

----Appellant Versus State, Through P.p.

----Respondent

For Appellant(s) : Mr. Girish Choudhary For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/11/2021

Last opportunity of one week's is granted to the learned

counsel for the appellant to file application for impleading the

complainant as party respondent No.2 in this criminal appeal.

Falling which, this appeal shall stand dismiss without reference to

the Bench.

(VIJAY BISHNOI),J

1-Arun/-

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