Lalita Devi vs State Of Rajasthan
2021 Latest Caselaw 17281 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1392/2019

Lalita Devi

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Dr. R.D.S.S. Kharlia For Respondent(s) : Mr. Sandeep Shah, AAG with Ms. Pritushi Mehta Mr. H.S. Sidhu

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

18/11/2021

Arguments heard and concluded.

Judgment reserved.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Abhishek Kumar S.No.26

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